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RPFAM/96/2020
2021 Latest Caselaw 505 Ori

Citation : 2021 Latest Caselaw 505 Ori
Judgement Date : 13 January, 2021

Orissa High Court
RPFAM/96/2020 on 13 January, 2021
                                     RPFAM No.96 of 2020




09.   13.01.2021           In the wake of the pandemic Covid-19, the case is taken up

                   through C.V.

                           Heard the learned counsel for the petitioner and the learned

                   counsel for the opposite party.

                           Hearing concluded and order/judgment is reserved.



                                                               ..................

S.Pujahari, J

DA

 
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