8 05.01.2021 This Matter Is Taken ... vs Unknown
2021 Latest Caselaw 131 Ori

                                 W.P. (C) No. 15740 of 2020




8   05.01.2021               This   matter    is   taken   up     through   video
                       conferencing mode.
                             Mr. Subrat Mishra, learned counsel for the
                       petitioner wants to cite certain judgments of the
                       Supreme Court of India in order to persuade this
                       Court about the maintainability of the petition in the
                       present format.
                             At his request, list this matter on 20.01.2021.
                             The name of Mr. Subrat Mishra be shown as
                       counsel for the petitioner in the cause list.




                                                            .................................

(Dr. S. Muralidhar) Chief Justice

.................................. (Dr. B.R. Sarangi) Judge

A.R. Sethy/ A.K.J. Mohapatra Alok

Alok Alok