CRLMC/2989/2010
2021 Latest Caselaw 1115 Ori

Citation : 2021 Latest Caselaw 1115 Ori
Judgement Date : 29 January, 2021

Orissa High Court

CRLMC/2989/2010 on 29 January, 2021

                                   CRLMC No.2989 of 2010




25.   29.01.2021        In the wake of the pandemic Covid-19, the

                   case is taken up through V.C.

                        Heard, Mr. Devashis Panda, learned counsel

                   appearing for the petitioners and the learned

                   counsel for the opposite party through V.C.

                        Hearing concluded and order/judgment is

                   reserved.


                                                      ....................
                                                      S.Pujahari, J.

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