2 28.1.2021 This Matter Is Taken Up ... vs Unknown
2021 Latest Caselaw 1018 Ori

Citation : 2021 Latest Caselaw 1018 Ori
Judgement Date : 28 January, 2021

Orissa High Court

2 28.1.2021 This Matter Is Taken Up ... vs Unknown on 28 January, 2021

                         FAO NO.217 OF 2011




2   28.1.2021              This      matter   is   taken   up   through   Video
                Conferencing.
                           Nobody on behalf of the appellant is joining the
                V.C. This matter is pending since 2011. It appears, the
                appellant has no interest in the matter. Further the
                impugned judgment has not been filed along with the Appeal
                within nine years.
                           The FAO thus stands dismissed.


                                                   ..............................
                                                   Biswanath Rath, J.

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