Ashis Ranjan Mohanty vs State Of Odisha & Others
2021 Latest Caselaw 13040 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK


                                     W.P.(C) No.31622 of 2021

                Ashis Ranjan Mohanty                      ....             Petitioner
                                                                          In person

                                            -versus-
                State of Odisha & others                  ....          Opp. Parties
                                                               Mr. S.N. Das, A.S.C.

                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE A.K. MOHAPATRA

                                            ORDER

Order No. 23.12.2021

04. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge R.K. Singh/Jagabandhu