Archana Palit And Another vs Republic Of India
2021 Latest Caselaw 13015 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        CRA No.310 of 1993
                    Archana Palit and Another                ....          Appellants
                                                      Mr. S.P. Mishra, Sr. Advocate
                                                -versus-
                    Republic of India                        ....         Respondent
                                                    Mr. S. Nayak, counsel for C.B.I

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                            ORDER

22.12.2021 Order No.

33. 1. Heard Mr. S.P. Mishra, learned Senior counsel for the Appellants and Mr. S. Nayak, learned CBI counsel.

2. Hearing concluded.

3. Judgment reserved.

( B.P. Routray) Judge M.K.Panda