Dillip Kumar Rath vs State Of Odisha And Anr
2021 Latest Caselaw 13012 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRLMC No. 2042 of 2021

            Dillip Kumar Rath                       ...                   Petitioner
                                                         Mr. L. Mohanty, Advocate
                                           - Versus -
            State of Odisha and Anr.                ...             Opposite Parties
                                                              Mr. P.K. Maharaj,
                                                         Addl. Standing Counsel
                                                         Mr. B.P.B. Bahali, Adv.
                                                                 (for O.P. No.2)
                         CORAM:
                          JUSTICE SASHIKANTA MISHRA

ORDER_ 22.12.2021

Order No. 1. This matter is taken up through hybrid mode.

04.

2. Hearing concluded. Judgment reserved.

(Sashikanta Mishra) Judge