Maheswar Sahoo vs State Of Odisha & Others
2021 Latest Caselaw 12966 Ori

Citation : 2021 Latest Caselaw 12966 Ori
Judgement Date : 17 December, 2021

Orissa High Court

Maheswar Sahoo vs State Of Odisha & Others on 17 December, 2021

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                             WPC(OA) No.800 of 2018

              Maheswar Sahoo                          ....           Petitioner
                                              Mr. P.K. Mohapatra, Advocate
                                         -versus-
              State of Odisha & others                ....         Opp. Parties

                                                         Mr. S.S. Kanungo,
                                           Additional Government Advocate

                                      CORAM:

                         JUSTICE A.K. MOHAPATRA

                                          ORDER

Order No. 17.12.2021

03. Heard learned counsel for the parties.

Hearing is concluded and judgment is reserved.

( A.K. Mohapatra) Judge Jagabandhu

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