Astha Binayak Motors Pvt. Ltd vs State Of Odisha And Others
2021 Latest Caselaw 12964 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.P.(C) No.6372 of 2016



                 Astha Binayak Motors         Pvt.   Ltd., ....            Petitioner
                 Pitapali, Khurda
                                                Mr. Satyabrata Mohanty, Advocate
                                             -versus-
                 State of Odisha and Others               ....     Opposite Parties
                                     Mrs. Suman Pattanayak, Addl. Govt. Advocate
                           Mr. S.S. Padhy, Additional Standing Counsel (Sales Tax)


                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE A.K. MOHAPATRA


                                             ORDER

Order No. 17.12.2021

03. 1. In view of judgment of the Constitution Bench of the Supreme Court in the entry tax matters, the prayer in the present petition does not survive.

2. The writ petition is accordingly dismissed.

(Dr. S. Muralidhar) Chief Justice

(A.K. Mohapatra) Judge S.K. Jena/P.A.