Ram Harekh Pasi vs Ram Harekh Keut
2021 Latest Caselaw 12957 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    SA NO.289 OF 1989


                  Ram Harekh Pasi                        ....             Appellant
                                                    Mr. P. Palit, Advocate

                                               -versus-


                  Ram Harekh Keut                         ....         Respondent

                                                    Mr. P.K. Misra, Advocate
                           CORAM:
                           MR. JUSTICE D.DASH


                                           ORDER

17.12.2021 Order No.

10. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

Heard learned counsel for the Appellant is present.

None appears on behalf of the Respondent in this matter of the year 1989 when called.

Hearing is concluded.

Judgment is reserved.

Learned counsel for the Appellant submits that he would be filing the written note of submission by 22nd December, 2022. He is permitted to do so.

(D. Dash), Judge.

Aks