Jeevan Moharana vs State Of Odisha & Others
2021 Latest Caselaw 12936 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C) No.16949 of 2021

                 Jeevan Moharana                        ....           Petitioner

                                     Mr. S.Mishra,
                                     Advocate

                                            -versus-
                 State of Odisha & others               ....        Opp. Parties

                                     Mr. R.P.Mohapatra,
                                     Additional Government Advocate
                                     Mr.B.R.Behera, Advocate for O.P. No.3

                                      CORAM:
                             JUSTICE BISWAJIT MOHANTY

                                    ORDER

Order No. 16.12.2021

16. 1. This matter is taken up by video conferencing mode.

2. Heard Mr.S.Mishra, learned counsel for the petitioner, Mr.R.P.Mohapatra, learned Addl. Government Advocate and Mr.B.R.Behera, learned counsel for opposite party No.3.

3. Hearing is concluded.

4. Judgment is reserved.

Kishore ( Biswajit Mohanty) Judge