Suresh Chandra vs Ramesh Chandra
2021 Latest Caselaw 12934 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              RSA No.194 of 2010

            Suresh Chandra             ....                         Appellant
            Mohanty
                                               Mr.S.P. Mishra, Sr. Advocate

                                       -versus-
            Ramesh Chandra             ....                       Respondents
            Mohanty & Others

                      CORAM:
                      MR. JUSTICE D.DASH

                                     ORDER

16.12.2021

Order No.

6. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard Mr. S.P. Mishra, learned Senior Counsel for the Appellant in the matter of admission of the Appeal.

3. Perused the judgments passed by the courts below.

4. Hearing being concluded; judgment is passed as per the separate sheets enclosed.

(D. Dash), Judge.

Basu