Pradeep Kumar Pattanaik vs State Of Odisha & Others
2021 Latest Caselaw 12914 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK


                                      W.P.(C) No.19416 of 2014


                Pradeep Kumar Pattanaik                    ....             Petitioner

                                                       Mr. B. Routray, Sr. Advocate.
                                               -versus-
                State of Odisha & others                    ....          Opp. Parties
                                                           Mr. P.K. Muduli, A.G.A.
                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE A.K. MOHAPATRA

                                               ORDER

Order No. 15.12.2021

19. 1. Mr. Routray, learned Senior Advocate for the Petitioner has handed over a list of dates along with copies of the judgments relied upon. A copy thereof be served on Mr. Muduli, learned Additional Government Advocate for the State within three days. The original record be kept ready by the State for perusal by the Court on the next date.

2. List on 10th March, 2022.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge R.K. Singh/Jagabandhu