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Radhakrishna Institute Of ... vs Dr. Saumya Darsan Mohanty & Others
2021 Latest Caselaw 12913 Ori

Citation : 2021 Latest Caselaw 12913 Ori
Judgement Date : 15 December, 2021

Orissa High Court
Radhakrishna Institute Of ... vs Dr. Saumya Darsan Mohanty & Others on 15 December, 2021
                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     W.A. No.748 of 2021


                Radhakrishna Institute of Technology ....                 Appellant
                and Engineering
                                                    Mr. B. Routray, Sr. Advocate.
                                            -versus-
                Dr. Saumya Darsan Mohanty & others ....                Respondent
                                                         Mr. P.K. Rath, Advocate
                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE A.K. MOHAPATRA

                                            ORDER

Order No. 15.12.2021

01. 1. Learned counsel for the parties inform the Court that subsequent to the impugned order dated 16th August, 2021 of the learned Single Judge in W.P.(C) No.18561 of 2021 the Respondent No.1, who was the Petitioner in the writ petition, submitted his resignation from the Appellant Institute, which was accepted by it on 28th September, 2021.

2. In that view of the matter, leaving the question of law arising out of the impugned judgment of the learned Single Judge open for decision in some other appropriate case, the appeal is disposed of.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge R.K. Singh/Jagabandhu

 
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