Bijay Ketan Mohanty vs Director General
2021 Latest Caselaw 12912 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.P.(C) No.7012 of 2014

             Bijay Ketan Mohanty                     ....             Petitioner
                                                    Mr. D. K. Panda, Advocate
                                          -versus-
             Director General, National Sample ....            Opposite Parties
             Survey Organisation (Field Operation
             Division), New Delhi and others
                         Mr. P. K. Parhi, ASGI and Mr. Chandrakanta Pradhan,
                                    Senior Panel Counsel, Government of India

                       CORAM:
                       THE CHIEF JUSTICE
                       JUSTICE A. K. MOHAPATRA

                                        ORDER

15.12.2021 Order No.

11. 1. Hearing is concluded. Judgment is reserved.

2. It will be open to learned counsel for the parties to file their respective written note of arguments within a week.

(Dr. S. Muralidhar) Chief Justice

(A. K. Mohapatra) Judge M. Panda