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Pradeep Kumar Naik vs D.G. And I.G. Of Police
2021 Latest Caselaw 12903 Ori

Citation : 2021 Latest Caselaw 12903 Ori
Judgement Date : 15 December, 2021

Orissa High Court
Pradeep Kumar Naik vs D.G. And I.G. Of Police on 15 December, 2021
             IN THE HIGH COURT OF ORISSA AT CUTTACK

                         WPC (OAC) No. 2163 of 2004

            Pradeep Kumar Naik                  ....                               Petitioner
                                                   M/s K.P. Mishra and associates, Adv.
                                                 -Versus -
            D.G. and I.G. of Police, Odisha     ....                    Opposite Parties
            and others                                           Mr. M.K. Balabantray,
                                                                     Standing Counsel

                    CORAM:
                     DR. JUSTICE B.R. SARANGI
                                       ORDER

15.12.2021

Order No. This matter is taken up through hybrid mode.

2. Mr. K.P. Mishra, learned counsel for the petitioner seeks time to produce some judgments of the apex Court in support of the case of the petitioner.

3. List after four weeks.

    Ashok                                                    (Dr. B.R. Sarangi)
                                                                  Judge





 

 
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