Haribandhu Kisan @ Pradhan vs Upendra Kisan And Another
2021 Latest Caselaw 12871 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         RSA No.397 of 2017
                  Haribandhu Kisan @ Pradhan                  ....          Appellant
                                                           Mr. N. Panda-1, Advocate
                                           -versus-
                  Upendra Kisan and another                    ....       Respondents

                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                             ORDER

14.12.2021 Order No. M.C. No.732 of 2017

03. 1. This is an application for exemption from filing of the certified copy of the trial court judgment.

2. The certified copy of the trial court judgment be filed within a period of two weeks from today.

3. Misc. Case is disposed of.

( B.P. Routray) Judge

B.K. Barik