Commissioner-Cum-Secretary vs Sitaram Dakua
2021 Latest Caselaw 12862 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK


                                       W.A. No.833 of 2021

                Commissioner-cum-Secretary, Social         ....           Appellants
                Security and Empowerment of persons
                with Disabilities Department and
                Others
                                                         Mr. M.K. Khuntia, A.G.A.
                                             -versus-
                Sitaram Dakua                              ....          Respondent

                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE A.K. MOHAPATRA

                                             ORDER

Order No. 14.12.2021

01. 1. Notice on the appeal as well as in the petition for condonation of delay (I.A. No.2016 of 2021) be issued by Registered Post with A.D. returnable by 7th March, 2022. Requisites be filed within three working days. Tracking report be placed on record. I.A. No.2017 of 2021

2. Till next date, there shall be stay of the impugned judgment dated 24th March, 2021 passed in W.P.(C) No.13882 of 2015.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge R.K. Singh/Jagabandhu