Citation : 2021 Latest Caselaw 12765 Ori
Judgement Date : 11 December, 2021
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.19151 of 2021
Bibhuti Bhusan Moharana and .... Petitioners
others
Mr. M.K. Dash, Advocate
-Versus-
Odisha Administrative Tribunal, .... Opposite Parties
Cuttack Bench and another
Mr. A. Pr. Das, Additional Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE R.K. PATTANAIK
ORDER
Order 11.12.2021
No.
01. 1. In view of the common judgment dated 7th June 2021, passed by this Court in W.P.(C) No.13789 of 2019 (O.A.T. Bar Association, Cuttack v. Union of India and others) and batch, no further order is required to be passed in the present petition.
2. Accordingly, the writ petition is disposed of.
(Dr. S. Muralidhar) Chief Justice
(R.K. Pattanaik) Judge
T.TUDU // 2 //
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