The Manager vs Pramod Rout And Another
2021 Latest Caselaw 12691 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.180 of 2021

                    The Manager, Legal, M/s. Reliance     ....           Appellant
                    General Insurance Company Ltd.
                                                   Mr. Subrat Satpathy, Advocate
                                                 -versus-
                    Pramod Rout and Another                    ....        Respondents
                                      Mr. P.K. Mishra, counsel for Respondent No.1

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

9.12.2021 Order No.

MACA No.180 of 2021 & I.A. No.432 of 2021

03. 1. Since the certified copy of the impugned judgment is filed in the connected appeal, i.e. MACA No.181 of 2021, filing of the same in the present appeal is dispensing with.

2. The I.A. is disposed of.

3. List the appeal on 23rd December, 2021 and in the meantime S.R. be completed.

4. An urgent certified copy of this order be issued as per rules.

( B.P. Routray) Judge M.K.Panda