Smt. Rekha Lata @ Rekharani vs Siba Swain & Others
2021 Latest Caselaw 12683 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  RSA NO.194 OF 2009

                  Smt. Rekha lata @ Rekharani             ....         Appellant
                  Nayak & Others
                                                  Mr.A.C. Panda, Advocate

                                               -versus-
                  Siba Swain & Others                     ....      Respondents

                                                 None
                           CORAM:
                           MR. JUSTICE D.DASH
                                            ORDER

09.12.2021 Order No.

3. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

Heard learned counsel for the Appellants in the matter of admission.

Hearing is concluded.

Judgment is reserved.

(D. Dash), Judge.

Aks