Raja Dei vs Alata Bewa And Others
2021 Latest Caselaw 12657 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        S.A. No.97 of 1988

                 Raja Dei                                   ....        Appellant
                                                         Mr.S.N.Mishra, Advocate
                                              -versus-
                 Alata Bewa and others                    ....      Respondents
                                                    Mr.Somya Dev Ray, Advocate

                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                            ORDER

08.12.2021 Order No.

17. 1. Heard Mr.S.N.Mishra, learned Advocate for the Appellant and Mr.Somya Dev Ray, learned Advocate for the Respondents.

2. Judgment reserved.

3. Any of the parties desirous to file their notes of submissions, the same be filed within seven days.

( B.P. Routray) Judge

C.R.Biswal