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Janaki Subudhi vs Central Bureau Of Indirect Taxes ...
2021 Latest Caselaw 12565 Ori

Citation : 2021 Latest Caselaw 12565 Ori
Judgement Date : 6 December, 2021

Orissa High Court
Janaki Subudhi vs Central Bureau Of Indirect Taxes ... on 6 December, 2021
                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    W.P.(C) No.37698 of 2021


               Janaki Subudhi                          ....           Petitioner
                                                 Mrs.K.R. Choudhury, Advocate

                                           -versus-
               Central Bureau of Indirect Taxes and    ....        Opp. Parties
               Customs and others
                               Mr. R.S. Chimanka, Sr. Standing Counsel for I.T.

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE A.K. MOHAPATRA

                                           ORDER

Order No. 06.12.2021

01. 1. This writ petition stands disposed of in terms of the judgment of this Court dated 16th September, 2021 passed in W.P.(C) No.9348 of 2020.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge Umakanta/Jagabandhu

 
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