Prasanta Kumar Dey vs Ajit Kumar Dey And Others
2021 Latest Caselaw 12561 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         RSA No.77 of 2019

                 Prasanta Kumar Dey                  ....         Appellant
                                            Mr.Maheswar Mohanty, Advocate
                                           -versus-
                 Ajit Kumar Dey and others           ....       Respondents


                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                             ORDER

06.12.2021 Order No.

2. 1. Mr.Mohanty, learned counsel for the Appellant submits that he has filed an I.A.No.221 of 2019 praying for dispensing with filing of certified copy of the trial court judgment and decree.

2. List on 17th December, 2021 along with the said I.A. and R.S.A No.76 of 2019.

( B.P. Routray) Judge

C.R.Biswal