Smita Subudhi vs Central Bureau Of Indirect Taxes ...
2021 Latest Caselaw 12560 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.P.(C) No.37695 of 2021


               Smita Subudhi                            ....           Petitioner
                                                  Mrs.K.R. Choudhury, Advocate

                                           -versus-
               Central Bureau of Indirect Taxes and    ....        Opp. Parties
               Customs and others
                               Mr. R.S. Chimanka, Sr. Standing Counsel for I.T.

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE A.K. MOHAPATRA

                                            ORDER

Order No. 06.12.2021

01. This writ petition stands disposed of in terms of the judgment of this Court dated 16th September, 2021 passed in W.P.(C) No.9348 of 2020.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge Umakanta/Jagabandhu