M/S. Ultratech Cement Ltd. & ... vs State Of Odisha And Others
2021 Latest Caselaw 12509 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      W.P.(C) No.29253 of 2020


                M/s. Ultratech Cement Ltd. & another ....               Petitioners
                                              Dr. A.M. Singhvi Senior, Advocate
                                              assisted by Mr. B.P. Das, Advocate
                                            -versus-
                State of Odisha and others               ....         Opp. Parties
                                                          Mr. P.K. Muduli, A.G.A.

                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE A.K. MOHAPATRA

                                             ORDER

Order No. 04.12.2021

09. Hearing is concluded and judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge R.K. Singh/Jagabandhu