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The National Insurance Co. Ltd vs Kamini Behera And Others
2021 Latest Caselaw 12388 Ori

Citation : 2021 Latest Caselaw 12388 Ori
Judgement Date : 2 December, 2021

Orissa High Court
The National Insurance Co. Ltd vs Kamini Behera And Others on 2 December, 2021
                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          MACA No.315 of 2007

                   The National Insurance Co. Ltd.               ....          Appellant
                                                            Mr. V. Narasingh, Advocate
                                                 -versus-
                   Kamini Behera and others                 ....      Respondents
                           Mr. P.K. Pattanaik, Advocate for Respondent Nos.1 to 3
                                 Mr. S.K. Sarangi, Advocate for Respondent No.6

                               CORAM:
                               JUSTICE B. P. ROUTRAY

                                              ORDER

02.12.2021 Order No.

30. 1. Heard Mr. V. Narasingh, learned counsel for the Appellant-

Insurance Company, Mr. P.K. Pattanaik, learned counsel for the Respondent Nos.1 to 3-claimants and Mr. S.K. Sarangi, learned counsel for the Respondent No.6-New India Assurance Co. Ltd. on the question of maintainability of the cross objection as well as final hearing of the appeal on consent of all the parties.

2. Judgment is reserved.

( B.P. Routray) Judge

B.K. Barik

 
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