Sada Bhatra And Another vs State Of Odisha
2021 Latest Caselaw 12385 Ori

Citation : 2021 Latest Caselaw 12385 Ori
Judgement Date : 2 December, 2021

Orissa High Court

Sada Bhatra And Another vs State Of Odisha on 2 December, 2021

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRLA No.625 of 2016


            Sada Bhatra and another                   ....         Appellants
                                          Mr. Neelakantha Panda, Advocate
                                        -versus-
            State of Odisha                           ....      Respondent
                          Smt. S. Patnaik, Additional Government Advocate

                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE SAVITRI RATHO

                                       ORDER

02.12.2021 Order No.

07. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(Savitri Ratho) Judge M. Panda

Download the LatestLaws.com Mobile App