M/S. Jagannath Distributor vs Asst. Commissioner Of Sales Tax
2021 Latest Caselaw 12343 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P.(C) No.14146 of 2013



                 M/s. Jagannath Distributor               ....           Petitioner
                                                   Mr. P.K. Harichandan, Advocate
                                              -versus-
                 Asst. Commissioner of Sales Tax          ....      Opposite Party
                                        Mr. Sunil Mishra, Addl. Standing Counsel

                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE B.P. ROUTRAY


                                           ORDER

Order No. 01.12.2021

07. In view of the judgment passed today in STREV No.64 of 2016 (M/s. Keshab Automobiles v. State of Odisha), the present writ petition is allowed. Consequently, the impugned order of assessment is hereby quashed.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge S.K. Jena/P.A.