Pratap Acharya And Another vs State Of Odisha
2021 Latest Caselaw 9076 Ori

Citation : 2021 Latest Caselaw 9076 Ori
Judgement Date : 27 August, 2021

Orissa High Court

Pratap Acharya And Another vs State Of Odisha on 27 August, 2021

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     CRLA No.134 of 2019
                   Pratap Acharya and another                 ....       Appellants
                                                      Mrs. Bharati Dash, Advocate
                                             -versus-
                   State of Odisha                            ....     Respondent
                                                   Mrs. Saswata Patnaik, AGA
                                                 assisted by Mr. P.C. Das, ASC
                         CORAM:
                         JUSTICE B. P. ROUTRAY
                                          ORDER

Order No. 27.08.2021

14. 1. Hearing concluded.

2. Judgment reserved.

( B.P. Routray) Judge.

M.K. Panda

Download the LatestLaws.com Mobile App