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State Of Odisha And Others vs Jyotchna Rani Rajaguru
2021 Latest Caselaw 9075 Ori

Citation : 2021 Latest Caselaw 9075 Ori
Judgement Date : 27 August, 2021

Orissa High Court
State Of Odisha And Others vs Jyotchna Rani Rajaguru on 27 August, 2021
                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                               RVWPET No.32 of 2021
                State of Odisha and others           ....           Petitioners
                                 Mr. D.R. Mohapatra, Senior Standing Counsel
                                           -versus-

                Jyotchna Rani Rajaguru                ....      Opposite Party

                                                   Mr. U.C. Patnaik, Advocate
                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE K.R. MOHAPATRA
                                         ORDER

27.08.2021 Order No.

04. 1. A chart will be prepared by Mr. Mohapatra, learned Senior Standing Counsel for the Petitioners of the correct position vis-à-vis each of the O.As., which were disposed of by the common judgment of the O.A.T..

2. List on 24th September, 2021.

(Dr. S. Muralidhar) Chief Justice

( K.R. Mohapatra ) Judge S.K. Guin

 
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