Mukti Kanta Mishra vs Republic Of India
2021 Latest Caselaw 9068 Ori

Citation : 2021 Latest Caselaw 9068 Ori
Judgement Date : 27 August, 2021

Orissa High Court

Mukti Kanta Mishra vs Republic Of India on 27 August, 2021

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                          CRLMC No. 126 of 2021

      Mukti Kanta Mishra                 ....             Petitioner
                              Mr. Aditya Kumar Mohapatra, Advocate
                                 -versus-
      Republic of India                  ....            Opp. Party
                                   Mr. Sarthak Nayak, Advocate-CBI


                          CORAM:
                          JUSTICE S. K. PANIGRAHI

                                    ORDER

Order No. 27.08.2021

04. 1. This matter is taken up by virtual/physical mode.

2. Hearing is concluded and Judgment/order reserved.

(S. K. Panigrahi) Judge AKP

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