Pranabandhu Behera vs State Of Odisha (Vigilance)
2021 Latest Caselaw 9067 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  CRLMC No.477 of 2021

                 Pranabandhu Behera                 ....         Petitioner

                                             Mr.V. Narasingh, Advocate
                                        -versus-
                 State of Odisha (Vigilance)      ....     Opposite Party
                                         Mr. Niranjan Moharana, A.S.C.
                                                            (Vigilance)


                         CORAM:
                         JUSTICE S.K. PANIGRAHI
                                        ORDER

27.08.2021 Order No.

5. 1. This matter is taken up by video conferencing mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

( S.K.Panigrahi ) Judge

Gs