Surendra Nath Nodal High vs Jayanti Kandi And Others
2021 Latest Caselaw 9062 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           RVWPET No. 132 of 2021

            Surendra Nath Nodal High          ....                              Petitioner
            School, Managing
            Committee and another
                                                          Mr. P. Mohanty,, Advocate
                                              -Versus -
            Jayanti Kandi and others          ....                     Opposite Parties
                                                                                    .


                    CORAM:
                     DR. JUSTICE B.R. SARANGI
                                     ORDER

27.08.2021

Order No. This matter is taken up through hybrid mode.

2. Learned counsel for the petitioner is directed to produce copy of the judgment of the apex Court in the case of Union of India v. Naresh Kumar Badrikumar Jagad, (2019) 18 SCC 586 by the next date.

3. List after two weeks.

    Ashok                                                 (Dr. B.R. Sarangi)
                                                               Judge