Parsuram Rout vs Batakrushna Sahu &
2021 Latest Caselaw 8965 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           W.P.(C) No.15994 of 2014

              Parsuram Rout                           ....       Petitioner

                                    Mr. A. Otta,
                                    Advocate

                                          -versus-
              Batakrushna Sahu &                      ....     Opp. Parties
              another

                                    Mr. G.P. Dutta, Advocate
                                    (For opposite party No.2)

                                  CORAM:
                         JUSTICE BISWAJIT MOHANTY
                                     ORDER

Order No. 26.08.2021

04. This matter is taken up through video conferencing mode.

Heard Mr. A. Otta, learned counsel for the petitioner and Mr. G.P. Dutta, learned counsel for opposite party No.2.

Hearing is concluded.

Judgment is reserved.

Prasant ( Biswajit Mohanty) Judge