Bhikari Behera @ Pakhun vs State Of Odisha
2021 Latest Caselaw 8916 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLA No.682 of 2018

                   Bhikari Behera @ Pakhun              ....             Appellant
                                                         M/s. Anirudha Das and
                                                           associates, Advocates
                                             -versus-
                   State of Odisha                       ....         Respondent
                                 Mr. J. Katikia, Additional Government Advocate

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE B. P. ROUTRAY


                                        ORDER

25.08.2021 Order No.

11. 1. Hearing concluded. Judgment reserved.

2. List on 1st September, 2021 for pronouncement of judgment.

(Dr. S. Muralidhar) Chief Justice

( B.P. Routray) Judge M. Panda