Citation : 2021 Latest Caselaw 8911 Ori
Judgement Date : 25 August, 2021
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.7244 of 2015
Narayan Chandra Sahoo .... Petitioner
Mr. Prafulla Kumar Rath, Advocate
-versus-
State of Odisha and another .... Opp. Parties
Mr. D.K. Mohanty, AGA for State - Opposite Party
Mr. Sandip Kumar Jena, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE B. P. ROUTRAY
ORDER
Order No. 25.08.2021
04. 1. The present writ petition is disposed of in terms of judgment dated 24th August, 2018 passed in W.P.(C) No.5679 of 2015.
2. An urgent certified copy of this order be issued as per rules.
(Dr. S. Muralidhar) Chief Justice
( B.P. Routray) Judge M.K. Panda
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