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Sanjay Kumar Mallick vs Regional Manager
2021 Latest Caselaw 8813 Ori

Citation : 2021 Latest Caselaw 8813 Ori
Judgement Date : 24 August, 2021

Orissa High Court
Sanjay Kumar Mallick vs Regional Manager on 24 August, 2021
                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.24496 of 2021

              Sanjay Kumar Mallick                    ....           Petitioner

                                     Mr. B.M.Sarangi,
                                     Advocate

                                          -versus-
              Regional Manager, R.B.I, &         ....             Opp. Parties
              another
                                Mr.P.K.Mishra, Advocate
                                (for opposite party No.2)

                                     CORAM:
                            JUSTICE BISWAJIT MOHANTY

                                    ORDER

Order No. 24.08.2021

01. This matter is taken up by video conferencing mode.

On behalf of Mr.Sarangi, learned counsel, a request is made for an adjournment.

List this matter on 6th September, 2021 on which date learned counsel for the petitioner is directed to satisfy this Court with regard to maintainability of the writ petition vis a vis the judgment of the Supreme Court in the case of Federal Bank Limited Vrs. Sagar Thomas & others reported in A.I.R.2003 S.C. 4325.

Kishore                                              ( Biswajit Mohanty)
                                                           Judge
 

 
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