Citation : 2021 Latest Caselaw 8810 Ori
Judgement Date : 24 August, 2021
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.25108 of 2021
Ajaya Kumar Rout .... Petitioner
Mr. B.M.Sarangi,
Advocate
-versus-
Regional Manager, R.B.I, & .... Opp. Parties
another
CORAM:
JUSTICE BISWAJIT MOHANTY
ORDER
Order No. 24.08.2021
01. This matter is taken up by video conferencing mode.
On behalf of Mr.Sarangi, learned counsel, a request is made for an adjournment.
List this matter on 6th September, 2021 on which date learned counsel for the petitioner is directed to satisfy this Court with regard to maintainability of the writ petition vis a vis the judgment of the Supreme Court in the case of Federal Bank Limited Vrs. Sagar Thomas & others reported in A.I.R.2003 S.C. 4325.
Kishore ( Biswajit Mohanty)
Judge
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