Baidyanath Majhi vs State Of Odisha (Vigilance)
2021 Latest Caselaw 8794 Ori

Citation : 2021 Latest Caselaw 8794 Ori
Judgement Date : 24 August, 2021

Orissa High Court

Baidyanath Majhi vs State Of Odisha (Vigilance) on 24 August, 2021

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                         CRLMC No. 1140 of 2021

      Baidyanath Majhi                    ....            Petitioner
                                     Ms. Anima Kumari Dei, Advocate
                                  -versus-
      State of Odisha   (Vigilance)       ....            Opp. Party
      Mr. Niranjan Moharana, Additional Standing Counsel -Vigilance


                         CORAM:
                         JUSTICE S. K. PANIGRAHI

                                    ORDER

Order No. 24.08.2021

02. 1. This matter is taken up by virtual/physical mode.

2. Hearing is concluded and Judgment/order reserved.

(S. K. Panigrahi) Judge AKP

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