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Bhaskar @ Ganeswar Patabandha vs State Of Odisha
2021 Latest Caselaw 8771 Ori

Citation : 2021 Latest Caselaw 8771 Ori
Judgement Date : 23 August, 2021

Orissa High Court
Bhaskar @ Ganeswar Patabandha vs State Of Odisha on 23 August, 2021
                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                JCRLA No.4 of 2014

              Bhaskar @ Ganeswar Patabandha ....               Appellant
                                   Mr. Prem Kumar Mohanty, Advocate
                                     -versus-
              State of Odisha                  ....          Respondent
                                           Ms. Saswata Patnaik, A.G.A.

                       CORAM:
                       THE CHIEF JUSTICE
                       JUSTICE B.P. ROUTRAY
                                      ORDER

23.08.2021 Order No.

03. 1. Arguments are concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

( B.P. Routray ) Judge S.K. Guin

 
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