Bidika Rama Krishna vs Mandangi Gouri Shankar
2021 Latest Caselaw 8768 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK


                             R.S.A. No.472 of 2015
            Bidika Rama Krishna                   ....           Appellant
                                             Mr.Sanjib Mohanty, Advocate


                                        -versus-
            Mandangi Gouri Shankar                  ....        Respondents
                                                             Mr. J.R.Dash,
                                                                  Advocate




                      CORAM:
                      MR. JUSTICE D.DASH
                                        ORDER

23.08.2021 Order No.

05. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard learned counsel for the Appellant and learned counsel for the Respondent.

3. Hearing is concluded.

4. Judgment is reserved.

(D. Dash) Judge // 2 //

H