Arjun Pangi vs State Of Odisha
2021 Latest Caselaw 8715 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             JCRLA No.19 of 2011


                 Arjun Pangi                                   ....         Appellant
                                                            Ms. C. Kasturi, Advocate
                                              -versus-
                 State of Odisha                            ....        Respondent
                                                     Mr. J. Katikia, AGA for State


                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE B. P. ROUTRAY

                                               ORDER

19.08.2021 Order No.

02. 1. Heard learned counsel for the parties.

2. Hearing is concluded and judgment reserved.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge M. Panda