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Ananda Chandra Majhi vs State Of Odisha
2021 Latest Caselaw 8694 Ori

Citation : 2021 Latest Caselaw 8694 Ori
Judgement Date : 19 August, 2021

Orissa High Court
Ananda Chandra Majhi vs State Of Odisha on 19 August, 2021
                IN THE HIGH COURT OF ORISSA AT CUTTACK

                           BLAPL No. 4893 of 2020

            Ananda Chandra Majhi       ....         Petitioner
                       Mr. Soura Chandra Mohapatra, Advocate
                                 -versus-
            State of Odisha            ....        Opp. Party
                       Mr. K. Gaya, Additional Standing Counsel


                        CORAM:
                        JUSTICE S. K. PANIGRAHI

                                    ORDER

Order No. 19.08.2021

12. 1. This matter is taken up by virtual/physical mode.

2. Hearing is concluded. Judgment/Order reserved.

(S. K. Panigrahi) Judge AKP

 
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