Srikant Das vs State Of Odisha
2021 Latest Caselaw 8659 Ori

Citation : 2021 Latest Caselaw 8659 Ori
Judgement Date : 18 August, 2021

Orissa High Court

Srikant Das vs State Of Odisha on 18 August, 2021

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLMC No.234 of 2021

                 Srikant Das                       ....        Petitioner
                                      Mr.Partha Sarathi Nayak, Advocate
                                         -versus-
                 State of Odisha                   ....   Opposite Party
                                             Mr. Karunakar Gaya, A.S.C.


                         CORAM:
                         JUSTICE S.K. PANIGRAHI
                                        ORDER

18.08.2021 Order No.

4. 1. This matter is taken up by video conferencing mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and Judgment is reserved.

( S.K.Panigrahi ) Judge

Download the LatestLaws.com Mobile App