Satyananda Behera vs Presiding Officer
2021 Latest Caselaw 8658 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P.(C) No.1457 of 2021


                 Satyananda Behera                            ....         Petitioner
                                                         Mr. S. Mohanty, Advocate
                                           -versus-
                 Presiding Officer, CGIT and another          ....   Opposite Parties


                             CORAM:
                             THE CHIEF JUSTICE
                             JUSTICE B. P. ROUTRAY

                                                ORDER

18.08.2021 Order No.

03. 1. Learned counsel for the Petitioner wants some more time to place judgments of the Supreme Court, which according to him, supports the proposition he seeks to advance.

2. At his request, list after 8 weeks.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge M. Panda