Hemanta Kumar Gartia vs Dy. Registrar
2021 Latest Caselaw 8657 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               W.P. (C) No.8188 of 2021


                        Hemanta Kumar Gartia                        ....           Petitioner
                                                                 Mr. C. Pattnaik, Advocate
                                                   -versus-
                        Dy. Registrar, State Administrative         ....     Opposite Parties
                        Tribunal, Cuttack and others
                                                                             AGA for State

                                    CORAM:
                                    THE CHIEF JUSTICE
                                    JUSTICE B. P. ROUTRAY


                                                      ORDER

18.08.2021 Order No.

02. 1. This matter is taken up by video conferencing mode by a separate notice.

2. In view of the common judgment dated 7th June 2021, passed by this Court in W.P.(C) No.13789 of 2019 (O.A.T. Bar Association, Cuttack v. Union of India and others) and batch, no further order is required to be passed in the present petition.

3. Accordingly, the writ petition is disposed of.

4. An urgent certified copy of this order be issued as per rules.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge M. Panda/S.K. Guin