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M/S Iss Constructions vs M/S Srei Equipment Finance Pvt
2021 Latest Caselaw 8552 Ori

Citation : 2021 Latest Caselaw 8552 Ori
Judgement Date : 13 August, 2021

Orissa High Court
M/S Iss Constructions vs M/S Srei Equipment Finance Pvt on 13 August, 2021
                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       ARBP No.43 of 2012

                     M/s ISS Constructions             ....            Petitioner
                                         Mr. Gautam Mukherji, Senior Advocate
                                             -versus-
                     M/s Srei Equipment Finance Pvt. ....       Opposite Parties
                     Ltd. and another
                                                   Mr. B.P.B. Bahali, Advocate
                              CORAM:
                              THE CHIEF JUSTICE
                                             ORDER

Order No. 13.08.2021

25. 1. In view of the judgment of the Supreme Court in Brahmani River Pellets Ltd. v. Kamachi Industries Ltd. (2020) 5 SCC 462, it will be open to the Petitioner to approach the concerned High Court having jurisdiction to entertain the application under Section 11 of the Arbitration and Conciliation Act, 1996.

2. The present arbitration petition is accordingly disposed of.

3. An urgent certified copy of this order be issued as per rules.

(Dr. S. Muralidhar) Chief Justice S.K. Guin

 
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