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M/S. Herald Creatives Pvt. Ltd vs The Commissioner Of Ct & Gst
2021 Latest Caselaw 8549 Ori

Citation : 2021 Latest Caselaw 8549 Ori
Judgement Date : 13 August, 2021

Orissa High Court
M/S. Herald Creatives Pvt. Ltd vs The Commissioner Of Ct & Gst on 13 August, 2021
                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       RVWPET No.135 of 2021
                     M/s. Herald Creatives Pvt. Ltd.   ....           Petitioner
                                             Ms. K.B. Roy Choudhury, Advocate

                                            -versus-
                     The Commissioner of CT & GST, ....            Opp. Parties
                     Odisha and others
                                           Mr. Sunil Mishra, ASC (CT & GST)

                              CORAM:
                              THE CHIEF JUSTICE
                              JUSTICE B.P. ROUTRAY
                                             ORDER

Order No. 13.08.2021

02. 1. This matter is taken up through video conferencing mode.

2. The Petitioner has filed this application seeking review of the order dated 12th April, 2021 passed in W.P.(C) No.24694 of 2020.

3. Heard learned counsel for the Petitioner.

4. No ground is made out to review the judgment dated 12th April, 2021 passed in W.P.(C) No.24694 of 2020.

5. The RVWPET is dismissed.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge KC Bisoi

 
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