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M/S. Sona Spun Pipe Industries vs State Of Odisha And Others
2021 Latest Caselaw 8548 Ori

Citation : 2021 Latest Caselaw 8548 Ori
Judgement Date : 13 August, 2021

Orissa High Court
M/S. Sona Spun Pipe Industries vs State Of Odisha And Others on 13 August, 2021
                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 RVWPET No.327 of 2020


             M/s. Sona Spun Pipe Industries       ....            Petitioner
             LLP.
                                Mr. B. K. Mohanty, Senior Advocate along
                                            with Ms. S. Mohanty, Advocate
                                        -versus-
             State of Odisha and others           ....      Opposite Parties
                                                           AGA for State

                        CORAM:
                        THE CHIEF JUSTICE
                        DR. JUSTICE B.R. SARANGI
                                            ORDER

Order No. 13.08.2021

04. 1. The present petition has been filed for review of the judgment dated 15th October, 2020 passed by this Court in W.P.(C) No.5958 of 2019.

2. Heard Mr. B. K. Mohanty, learned Senior Advocate for the Review Petitioner.

3. Considering the submissions made, we find that no ground is made out for reviewing the said judgment dated 15th October, 2020.

4. The review petition is accordingly dismissed.

( Dr. S. Muralidhar) Chief Justice

(Dr. B. R. Sarangi) Judge M. Panda

 
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